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Supreme Court Directs the State of UP to File Status Report on Functioning of Waqf Tribunals - (05 Jan 2022)

Supreme Court has questioned the State of Uttar Pradesh as to why only one Wakf Tribunal was functioning in the entire state of Uttar Pradesh in a Special Leave Petition filed against impugned order and judgment of the Allahabad High Court.

Tags : SUPREME COURT   STATUS REPORT ON FUNCTIONING OF WAQF TRIBUNALS  

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