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Delhi HC Dissolves Marriage on Husband Treating Wife as Overseas Wife for Temporary Companionship - (05 Jan 2022)

Delhi High Court has dissolved marriage between a couple on the ground of cruelty, observing that the husband treated the wife as his overseas wife, only to use her as a temporary companion and that their marital bond was beyond repair, observing that continuation of such a matrimonial bond is sufficient to cause immense mental cruelty to the wife.

Tags : DELHI HIGH COURT   HUSBAND TREATING WIFE AS OVERSEAS WIFE  

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