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Kerala High Court Demands Status Report on Police Investigation on Missing CPM Worker - (04 Jan 2022)

Kerala High Court has sought a statement from the respondents on the stage of investigation in the habeas corpus plea moved by a CPM worker's wife alleging that her missing husband was abducted for reasons associated with the upcoming CPM branch election.

Tags : KERALA HIGH COURT   POLICE INVESTIGATION ON MISSING CPM WORKER  

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