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Supreme Court Issues Notice in Plea Challenging Inner Line Permit System in Manipur - (04 Jan 2022)

Supreme Court has issued notice in a plea filed challenging the system of Inner Line Permit in State of Manipur in a writ petition which has also sought quashing of the Manipur Inner Line Permit Guidelines 2019.

Tags : SUPREME COURT   INNER LINE PERMIT SYSTEM IN MANIPUR  

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