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Madhya Pradesh High Court Decides to Increase in Working Hours - (03 Jan 2022)

Madhya Pradesh High Court has increased the working hours of the High Court by making corresponding amendments to the Madhya Pradesh High Court Rules, 2008. Post the amendments, the High Court will now function from 10.15 am to 04.30 pm, with the recess being from 01.30 pm to 02.15 pm.

Tags : MADHYA PRADESH HIGH COURT   INCREASE IN WORKING HOURS  

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