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Bombay HC: Consented Physical Relationship Do not Amount to Rape - (11 Mar 2016)

Bombay High Court, while granting anticipatory bail to a person charged of raping an adult woman, has said: “An educated woman is mature enough to understand the consequences of having physical relations with her partner and such cases will not fall under the ambit of rape.”

Tags : BOMBAY HIGH COURT   RAPE  

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