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Tamil Nadu Govt. Extends Time Limit for Furnishing VAT Audit Report in Electronic Form for FY 2020-21 - (03 Jan 2022)

Tamil Nadu Government has notified the extension of the time limit for Furnishing VAT Audit Report in electronic form for financial year 2020-21 till 31st March, 2022.

Tags : TAMIL NADU GOVERNMENT   TIME LIMIT FOR FURNISHING VAT AUDIT REPORT  

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