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Kerala HC Dismisses Bail Applicatons in Walayar Rape-Death Case - (05 Jan 2022)

Kerala High Court has dismissed the bail applications moved by the prime accused in the infamous Walayar rape-death case that had built up public outrage in the State, noting that the final report had already been filed before the trial court.

Tags : KERALA HIGH COURT   WALAYAR RAPE-DEATH CASE  

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