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Supreme Court Refuses Protection to Suspended Chhattisgarh IPS Officer in Corruption Case - (04 Jan 2022)

Supreme Court has refused to grant protection to suspended Additional Director General of Police Gurjinder Pal Singh in a case filed against him under the Prevention of Corruption Act, 1988 for allegations of disproportionate assets.

Tags : SUPREME COURT   PROTECTION TO SUSPENDED CHHATTISGARH IPS OFFICER  

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