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Delhi HC Issues Notice on Plea Challenging Denial of Police Custody Extension for Three Accused - (03 Jan 2022)

Delhi High Court has issued notice on the plea filed by National Investigation Agency (NIA) challenging a Trial Court order which had rejected its application seeking extension of police custody for three accused persons in connection with the Jammu and Kashmir terror funding case.

Tags : DELHI HIGH COURT   JAMMU AND KASHMIR TERROR FUNDING CASE  

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