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Kerala High Court Upholds 10% EWS Reservation for Veterinary & Dental Courses Under KEAM - (03 Jan 2022)

Kerala High Court has upheld the 10% reservation earmarked for Economically Weaker Section (EWS) for Veterinary and Dental Courses under Kerala Engineering Architecture Medical (KEAM).

Tags : KERALA HIGH COURT   VETERINARY & DENTAL COURSES UNDER KEAM  

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