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Delhi Court Orders Registration of FIR Against Delhi Police Official for Alleged Custodial Torture - (30 Dec 2021)

Delhi Court has ordered for registration of FIR against Delhi Police officials after it was alleged that they indulged in custodial torture and brutally assaulted an accused person in police custody. The Court has directed the concerned Joint Commissioner of Police to ensure that the investigation in the matter is carried out by an agency and officer so that the fairness in the process is ensured

Tags : DELHI COURT   ALLEGED CUSTODIAL TORTURE  

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