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Calcutta High Court Seeks Report on Existing VC Facilities at District Courts & Tribunals in State - (04 Jan 2022)

Calcutta High Court has directed the State government to apprise the Court about the steps which are taken to set up video conferencing facilities in the tribunals and forums of the State. Furthermore, the Court was directed to procure reports from all the district courts in respect of the existing video conference facilities.

Tags : CALCUTTA HIGH COURT   EXISTING VC FACILITIES AT DISTRICT COURTS & TRIBUNALS  

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