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Kerala HC Issues Notice on Plea Challenging CLAT Clearance as Prerequisite for Law Officers at NTPC - (04 Jan 2022)

Kerala High Court has issued notice on a plea seeking to quash the condition mandating applicants to clear CLAT for applying to the post of Assistant Law Officer in National Thermal Power Corporation Limited.

Tags : KERALA HIGH COURT   CLAT CLEARANCE AS PREREQUISITE FOR LAW OFFICERS  

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