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Kerala HC Directs CBI Investigation Into Scam Involving Misappropriation from Advocates Welfare Fund - (29 Dec 2021)

Kerala High Court directed a CBI investigation into a scam involving misappropriation of over Rs. 7.5 crores from the Kerala Advocates Welfare Fund. The amount was allegedly swindled through fake documents over a span of 10 years.

Tags : KERALA HIGH COURT   SCAM INVOLVING MISAPPROPRIATION FROM ADVOCATES WELFARE FUND  

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