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Tripura HC Directs State to Frame Comprehensive Electric Vehicle Policy for Environmental Protection - (29 Dec 2021)

Tripura High Court has directed the State Government to take urgent steps to frame a comprehensive electric vehicle policy for the State of Tripura in order to achieve the objective of environmental protection through promotion of non-carbon fuel-based vehicles in an efficient and timely manner.

Tags : TRIPURA HIGH COURT   COMPREHENSIVE ELECTRIC VEHICLE POLICY  

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