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Madras HC to Hear Cases in Physical Mode from 3rd January, 2022 - (29 Dec 2021)

Madras High Court has decided to hear cases solely through physical mode. The notification states that all virtual hearings on video conferencing platforms will remain suspended from 3rd January 2022, i.e., Monday onwards. The mandatory physical mode will be applicable both to the Principal seat at Madras and the Madurai Bench from 3rd January.

Tags : MADRAS HIGH COURT   PHYSICAL FUNCTIONING OF COURT  

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