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Madras HC Imposes Temporary Ban on Liquor Sale in Puducherry - (30 Dec 2021)

Madras High Court has asked the Union Territory of Puducherry to temporarily ban the supply of alcohol from 10 PM on New Year's Eve till 1 AM on 1st January, 2022. The Court has mandated there shouldn't be any sale of alcohol during the said time window in Bars, Bar attached restaurants/ hotels or any other places for public consumption.

Tags : MADRAS HIGH COURT   TEMPORARY BAN ON LIQUOR SALE  

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