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SEBI Notifies Extension of Lock-in Period for Issues Opening April 01 as 90 Days - (30 Dec 2021)

Securities and Exchange Board of India has notified that the existing lock in of 30 days shall continue for 50% of the portion allocated to anchor investor and for the remaining portion, lock in of 90 days from the date of allotment shall be applicable for all issues opening on or after April 01, 2022.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   EXTENSION OF LOCK-IN PERIOD  

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