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CBIC Extends Deadline for Filing of Returns in Forms GSTR-9 and GSTR-9C - (30 Dec 2021)

Central Board of Indirect Taxes and Customs (CBIC) has extended the deadline of Goods and Services Tax Annual Returns, Forms GSTR-9 and GSTR-9C for the financial year 2020-21 to February 28th, 2022.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   FILING OF ANNUAL RETURNS  

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