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Telangana HC Issues Notice on Rapido’s Plea Challenging Withdrawal of Exemption on Auto Rides - (30 Dec 2021)

Telangana High Court has issued the notice to the government on the plea filed by the Roppen Transportation Services Pvt. Ltd. (Rapido) challenging withdrawal of exemption on auto rides through e-commerce operators.

Tags : TELANGANA HIGH COURT   WITHDRAWAL OF EXEMPTION ON AUTO RIDES  

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