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NCLT Directs Indiabulls Real Estate to Discuss Embassy Merger with Shareholders - (27 Dec 2021)

National Company Law Tribunal (NCLT) has directed realty developer Indiabulls Real Estate to convene a meeting of its shareholders to discuss and seek approval on its proposed merger with Embassy Group entities NAM Estate and Embassy One Commercial Property Developments.

Tags : NATIONAL COMPANY LAW TRIBUNAL   MERGER OF INDIABULLS WITH EMBASSY GROUP  

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