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Bombay HC Seeks Constitution of Lok Adalats Across Zones of Railway Claims Tribunal - (27 Dec 2021)

Bombay High Court has sought constitution of Lok Adalats across various zones of the Railway Claims Tribunal (RCT) to clear the huge pendency of cases before those tribunals with a view that justice in real sense is imparted to helpless and hapless litigants.

Tags : BOMBAY HIGH COURT   CONSTITUTION OF LOK ADALATS  

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