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Delhi HC Rejects Suit Filed Against Syed Waseem Rizvi's Book Muhammad - (27 Dec 2021)

Delhi High Court has rejected a suit filed against Syed Waseem Rizvi's book, Muhammad, alleging that it contained various demeaning and incendiary statements about Islam, Holy Quran and Prophet Mohammed.

Tags : DELHI HIGH COURT   SYED WASEEM RIZVI'S BOOK MUHAMMAD  

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