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Allahabad High Court Directs Disclosure of Criminal History of Citizens on Public Domain - (27 Dec 2021)

Allahabad High Court has asked the Director-General of Police, Uttar Pradesh Police to disclose the details of the website/platform from where information regarding the criminal history of accused persons could be accessed by the public at large. The Court has also questioned as to unavailability of information relating to the criminal history of a citizen in the public domain.

Tags : ALLAHABAD HIGH COURT   DISCLOSURE OF CRIMINAL HISTORY OF CITIZENS  

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