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Delhi HC Directs Whatsapp to Take Down Groups Illegally Circulating E-Newspapers - (29 Dec 2021)

Delhi High Court has directed Whatsapp to take down or block the WhatsApp groups unauthorisedly and illegally circulating the e-newspaper owned by Dainik Bhaskar Corp. Ltd. The Court has observed that the plaintiff would suffered irreparable loss if an ex-parte order of injunction is not granted against those illegally circulating and distributing the e-newspaper.

Tags : DELHI HIGH COURT   ILLEGALLY CIRCULATING E-NEWSPAPERS  

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