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Madras HC Directs to Extend Scope of Garima Greh Scheme to All LGBTQIA+ Community - (28 Dec 2021)

Madras High Court has directed the Union Government to extend the scope of Garima Greh Scheme to all members of the LGBTQIA+ Community and not transgenders alone, while perusing the status reports filed by the Ministry of Social Justice & Empowerment, to ensure the protection of LGBTQIA+ persons in consensual relationships from police harassment.

Tags : MADRAS HIGH COURT   EXTENSION OF SCOPE OF GARIMA GREH SCHEME  

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