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Calcutta HC Seeks Election Commission's Reply on WBCPCR Plea Seeking Compensation - (28 Dec 2021)

Calcutta High Court has sought the reply of the Election Commission of India on the plea filed by the West Bengal Commission for Protection of Child Rights (WBCPCR) seeking compensation for the children orphaned during COVID.

Tags : CALCUTTA HIGH COURT   COMPENSATION FOR ORPHANED CHILDREN  

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