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Karnataka HC Allows Christian Woman to Perform Prayers at House Subject to Conditions - (28 Dec 2021)

Karnataka High Court has allowed a 70-year old Christian woman staying in Udupi District of Karnataka to perform prayers at her house, subject to an undertaking stating that there shall be not much congregation of the persons offering the prayer, so that the possible risk of spreading COVID-19 or OMICRON is avoided.

Tags : KARNATAKA HIGH COURT   PERFORM PRAYERS AT HOUSE  

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