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Gauhati HC Directs State to Identify Ration Card Beneficiaries in Slum Areas of Guwahati - (27 Dec 2021)

Gauhati High Court has directed the state government to identify the ration cards beneficiaries in slum areas of Guwahati. The Court has also directed that families who need help in the COVID-19 pandemic be given help immediately, in form of food and other day-to-day support promptly.

Tags : GAUHATI HIGH COURT   RATION CARD BENEFICIARIES  

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