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Delhi High Court, Vacation Benches to Hear Only Extremely Urgent Cases - (27 Dec 2021)

Delhi High Court, Vacation Bench will hear only extremely urgent cases on 27th, 29th and 31st of December, 2021. The public notice issued in this regard states that during the ensuing winter vacations, only extremely urgent matters shall be entertained for listing through the designated mentioning link, already in use.

Tags : DELHI HIGH COURT   VACATION BENCH   EXTREMELY URGENT CASES  

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