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Delhi HC: Failure on Wife’s Part to Disclose Mental Disorder Before Marriage Constitutes Fraud - (27 Dec 2021)

Delhi High Court has annulled marriage between a husband and wife after 16 years observing that the failure on wife's part to disclose her mental disorder before her marriage with the husband constituted a fraud perpetrated upon him.

Tags : DELHI HIGH COURT   FAILURE ON WIFE’S PART TO DISCLOSE MENTAL DISORDER  

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