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Delhi HC Disposes Plea Challenging Ban on Religious Gatherings on Christmas, New Year - (27 Dec 2021)

Delhi High Court has disposed of the plea challenging the orders of Delhi Government imposing a complete ban on religious gatherings during Christmas and New Year at religious places of worship, appealing to the people to avoid large congregations and show restraint in light of the increasing number of COVID 19 cases.

Tags : DELHI HIGH COURT   BAN ON RELIGIOUS GATHERINGS ON CHRISTMAS   NEW YEAR  

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