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Gujarat HC Issues Notice on Plea to Quash FIR Over Alleged Religious Conversion Conspiracy - (27 Dec 2021)

Gujarat High Court has issued a notice to the state government on a petition filed seeking quashing of a First Information Report (FIR) registered over the allegation against the applicants alleging that they are involved in a conspiracy to forcefully convert the religion of people.

Tags : GUJARAT HIGH COURT   FIR OVER ALLEGED RELIGIOUS CONVERSION CONSPIRACY  

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