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Allahabad HC Seeks Reply on Plea Filed By Altaf's Father Seeking CBI Probe and Compensation - (27 Dec 2021)

Allahabad High Court has sought the response of Superintendent of Police, Kasganj within ten days on the plea filed by the father of Kasganj Custodial Death victim, Altaf.

Tags : ALLAHABAD HIGH COURT   KASGANJ CUSTODIAL DEATH  

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