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Madras HC Grants Relief to WhatsApp Administrator in FIR Over Offensive Post - (27 Dec 2021)

Madras High Court has granted relief to an administrator of a WhatsApp group in an First Information Report registered over offensive post in the group by a member. The Court has directed that the group administrator should be removed as an accused from the charge sheet, if the investigation reveals that he has only played the role of an administrator and nothing more.

Tags : MADRAS HIGH COURT   OFFENSIVE POST IN WHATSAPP  

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