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Delhi High Court Grants Bail to NDPS Accused Who Was in Custody for 9 Years - (24 Dec 2021)

Delhi High Court has granted bail to a man who was in custody for 9 years in an Narcotics Drugs and Psychotropic Substances case, observing that while drug trafficking must be deterred with stringent punishments, plight of the under trials cannot be ignored.

Tags : DELHI HIGH COURT   BAIL TO NDPS ACCUSED  

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