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Allahabad HC Issues Notice on Plea Against Statements of Shia Waqf Board Chairman - (24 Dec 2021)

Allahabad High Court has issued a notice to the Uttar Pradesh Government and sought its counter affidavit on a plea filed against the alleged disputed statements of former Shia Waqf Board chairman Wasim Rizvi.

Tags : ALLAHABAD HIGH COURT   STATEMENTS OF SHIA WAQF BOARD CHAIRMAN  

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