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Allahabad HC Urges PM Modi to Postpone Elections in View of Omicron Threat - (24 Dec 2021)

Allahabad High Court has urged the Prime Minister of India, Narendra Modi to postpone the upcoming elections in view of the rising threat of Omicron. The Court has also praised the efforts of PM Modi for taking up the campaign of providing Free Corona vaccination to the people of the country.

Tags : ALLAHABAD HIGH COURT   POSTPONE ELECTIONS IN VIEW OF OMICRON THREAT  

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