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Madras High Court Insists on Installation of CCTV Cameras in Spa, Massage & Therapy Centres - (24 Dec 2021)

Madras High Court has held that it cannot pass preventive orders to curb the law-enforcing authorities from exercising their powers in accordance with the law, in a plea filed by the owner of an Ayurvedic Therapy Centre aggrieved by frequent police inspections.

Tags : MADRAS HIGH COURT   INSTALLATION OF CCTV CAMERAS  

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