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Kerala High Court Allows Virtual Solemnisation of Marriage Amid Omicron Scare - (23 Dec 2021)

Kerala High Court has allowed a couple to solemnise their marriage through online mode and directed the Marriage Officer to register the same, considering the travel restrictions in place in the wake of the Omicron outbreak.

Tags : KERALA HIGH COURT   SOLEMNISATION OF MARRIAGE AMID OMICRON SCARE  

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