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Kerala HC Issues Notice to Govt, Lulu Mall Over Plea Alleging Illegal Collection of Parking Fees - (23 Dec 2021)

Kerala High Court has issued notice to the State, the Kalamassery Municipality and the Lulu International shopping mall on a plea alleging that the mall is illegally collecting parking fees from its customers.

Tags : KERALA HIGH COURT   ILLEGAL COLLECTION OF PARKING FEES  

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