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Bombay HC Stays Defamation Proceedings Against Alia Bhatt, Sanjay Leela Bhansali And Others - (23 Dec 2021)

Bombay High Court has confirmed the stay on defamation proceedings initiated against makers of the film Gangubai Kathiawadi as the complainant was prima facie unable to show that he was Gangubai's adopted son.

Tags : BOMBAY HIGH COURT   ALIA BHATT   SANJAY LEELA BHANSALI  

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