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Delhi HC Directs DMRC to Furnish Bank Account Details on Plea Seeking Enforcement of Award - (23 Dec 2021)

Delhi High Court has directed the Delhi Metro Rail Corporation Limited (DMRC) to furnish details of the amounts lying in its bank accounts on a plea filed by Delhi Airport Metro Express Private Limited (DAMEPL) seeking enforcement of the arbitration award dated May 11, 2017.

Tags : DELHI HIGH COURT   PLEA SEEKING ENFORCEMENT OF AWARD  

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