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Kerala High Court Directs Grant of Rs 1.5 Lakh Compensation to Girl Harassed by Police - (23 Dec 2021)

Kerala High Court has delivered its judgment in a plea moved by a minor girl who, along with her father, were harassed by a pink police officer in a public road, casting accusations of theft on the duo.

Tags : KERALA HIGH COURT   COMPENSATION TO GIRL HARASSED BY POLICE  

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