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Madras HC Directs Railway Officials to File Detailed Report to Prevent Elephant Deaths - (23 Dec 2021)

Madras High Court has directed the railway officials to file a detailed report by January 7 listing out the steps they propose to take to prevent elephant deaths in the light of the Comptroller and Auditor General’s latest report that railway deaths constitute the second largest reason for unnatural death of elephants.

Tags : MADRAS HIGH COURT   DETAILED REPORT TO PREVENT ELEPHANT DEATHS  

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