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Karnataka Govt Tables Bill to Impose Restrictions on Religious Conversion, Inter-Faith Marriages - (22 Dec 2021)

Karnataka Government has introduced the Karnataka Protection of Right To Freedom Of Religion Bill, 2021, which seeks to impose restrictions on religious conversions and inter-faith marriages, before the Legislative Assembly.

Tags : KARNATAKA GOVERNMENT   KARNATAKA PROTECTION OF RIGHT TO FREEDOM OF RELIGION BILL   2021  

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