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Delhi High Court Disposes Plea For Revamping Infra at City's Rouse Avenue Court - (22 Dec 2021)

Delhi High Court has disposed of a Public Interest Litigation seeking adequate infrastructure and facilities for lawyers and litigants at the Rouse Avenue Court in the city. The Court has directed the District Judge, in charge of the court complex, to decide the representation made to it.

Tags : DELHI HIGH COURT   CITY'S ROUSE AVENUE COURT  

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