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Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) (Fifth Amendment) Regulations, 2015- (Securities and Exchange Board of India) (14 Aug 2015)

MANU/SREG/0024/2015

Capital Market

SEBI made regulations to amend the Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009. These are in addition to several amendments notified recently.

Relevant : SEBI (Issue Of Capital And Disclosure Requirements) Regulations, 2009 MANU/SREG/0037/2009 SEBI (Issue of Capital and Disclosure Requirements) (Fourth Amendment) Regulations, 2015 MANU/SREG/0021/2015 SEBI (Issue of Capital and Disclosure Requirements) (Third Amendment) Regulations, 2015 MANU/SREG/0019/2015

Tags : SEBI AMENDMENT ISSUE OF CAPITAL DISCLOSURE

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