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Madras High Court Disposes Plea Against Traffic Congestion, Illegal Parking on Chennai's GST Road - (22 Dec 2021)

Madras High Court has disposed of a Public Interest Litigation on the issue of irregular parking before commercial establishments on the Grand Southern Trunk (G.S.T) Road in Chennai.

Tags : MADRAS HIGH COURT   ILLEGAL PARKING ON CHENNAI'S GST ROAD  

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